(1.) Application for regular bail.
(2.) The petitioners are accused Nos. 2 and 3 in Crime No. 1792 of 2021 of Parassala Police Station registered for the offences punishable under Ss. 120-B, 341, 506(ii), 324, 307 and 34 of Indian Penal Code.
(3.) The petitioners are in custody since 6/9/2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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