(1.) This is an application filed u/s 439 of Code of Criminal Procedure seeking regular bail.
(2.) The petitioners are the accused Nos.1 and 2 in Crime No.134 of 2021 of Chithara Police Station, Kollam. Offences alleged against them are under Section 55 (a) and (i) of the Abkari Act.
(3.) The allegation against the petitioners is that, on 18.04.2021 at about 7.45 pm, they were found in possession of Indian Made Foreign Liquor having a quantity of 20 litres. On the very same day they were arrested and since then they are in custody.