(1.) Instant writ petition has been filed for the following reliefs:-
(2.) Short facts leading to filing of the writ petition are as hereunder:-
(3.) The 6th respondent, has filed a counter affidavit in the writ petition. Relevant paragraphs of the counter affidavit reads thus:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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