REGENT COMPUTRONICS PVT. LTD.

P.M. Salim Appellant

V/S

Vasudevan Namboothiri Respondents

Referred Judgements :-

MODI SPINNING AND WEAVING MILLS COMPANY LIMITED VS. LADHA RAM AND CO [REFERRED TO]
HEERALAL VS. KALYANMAL [REFERRED TO]
RAGU THILAK D JOHN VS. RAYAPPAN [REFERRED TO]
ESTRALLA RUBBER VS. DASS ESTATE PRIVATE LIMITED [REFERRED TO]
KAILASH VS. NANHKU [REFERRED TO]
BALDEV SINGH VS. MANOHAR SINGH [REFERRED TO]
RAM NIRANJAN KAJARIA VS. SHEO PRAKASH KAJARIA [REFERRED TO]
MOHINDER KUMAR MEHRA VS. ROOP RANI MEHRA AND OTHER. [REFERRED TO]
T.V.SASIKALA VS. C.P.JOSEPH [REFERRED TO]

JUDGEMENT

(1.) This Original Petition (Civil) has been filed by the sole plaintiff in O.S No.92 of 2013 of the Munsiff Court, Pala arraying defendants 1 to 4 therein as respondents herein.

(2.) Ext.P5 order, viz. Order in I.A.809/2018 dated 23.06.2018 is under challenge herein.

(3.) Brief facts: The 1st defendant/1st respondent herein filed I.A.No.809/2018 in O.S No.92/2013 to amend the written statement on asserting that some mistakes crept therein due to oversight. According to the 1st defendant/petitioner those mistakes were required to be corrected to protect the interest of the defendants.

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P.M. SALIM Vs. VASUDEVAN NAMBOOTHIRI

Referred Judgements :-

JUDGEMENT

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