(1.) Application for regular bail.
(2.) The petitioner is the accused in Crime No. 56 of 2021 of Excise Range Office, North Paravur, Ernakulam District registered for the offence punishable under Section 55(i) of the Kerala Abkari Act.
(3.) The petitioner has been in custody since 29.08.2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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