(1.) This writ appeal is directed against the order passed by the learned Single Judge in W.P.(C) No.19706 of 2021 on 22.09.2021.
(2.) Respondents 5 and 6 in the writ petition are the appellants.
(3.) The order impugned in the appeal reads thus:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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