(1.) Application for regular bail filed under Sec. 439 of the Code of Criminal Procedure.
(2.) The petitioner is the sole accused in Crime No.109 of 2021 of Excise Range, Neyyattinkara registered for the offences punishable under Ss. 55(i) and 67B of the Kerala Abkari Act.
(3.) He has been in custody since 9/11/2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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