(1.) Application for regular bail.
(2.) Petitioner is the sole accused in Crime No.122 of 2021 of Kayamkulam Excise Range Office registered for the offences punishable under Sections 3(1), 8(2) and 67B of the Kerala Abkari Act.
(3.) The petitioner has been in custody since 29.08.2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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