(1.) Application for regular bail.
(2.) The petitioner is the 3rd accused in Crime No. 146 of 2021 of Kodakara Police Station registered for the offences punishable under Sections 120B, 395, 212 and 412 of Indian Penal Code.
(3.) The petitioner has been in custody since 17.05.2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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