(1.) Instant writ appeal is filed challenging the judgment in W.P. (C) No. 29076 of 2010 dated 01.11.2018, by which, a learned Single Judge, dismissed the writ petition.
(2.) W.P. (C) No. 29076 of 2010, was filed by the appellant/writ petitioner challenging Exhibit-P8 order passed by the Union of India, Secretary to the Government, Ministry of Home Affairs, respondent No.1, dated 28.04.2010, whereby, her claim for freedom fighters family dependent pension, Swatantrata Sainik Samman (S.S.S.) Pension Scheme, 1980, is rejected.
(3.) According to the appellant, her husband was an activist, who had taken part in Punnapra Vayalar Struggle. On account of the same, he was arrayed as an accused in a criminal proceedings on the file of the Special Magistrate Court, Alappuzha, and that a warrant in that case was issued to him, by the court concerned. He was arrested and kept in the Sub Jail, Alappuzha, for 11 months from December, 1946 to October, 1947.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN