SEBASTIAN JOSE Vs. STATE OF KERALA

JUDGEMENT

(1.) Respondents 2 and 3 invited tender for a work titled "NABARD RIDF XXII Infrastructural works in Kurinjikkal - Construction of Bridge across Puzhakkalthodu in Kurinjikkal Puthurkkara in Thrissur District" for an estimated cost of Rs.4,11,42,054/-. Petitioner bid for the work and his tender was accepted for an amount of Rs.3,92,70,000/-.

(2.) Ext.P1 was the Notice Inviting Tender (for short 'NIT') for the said work. Interpretation of Clause

(3.) 3.3 in the said NIT is called for, in this writ petition. For the purpose of easier comprehension the said Clause is extracted as below:-