REGENT COMPUTRONICS PVT. LTD.

Georgekutty Thomas Appellant

V/S

REVENUE DIVISIONAL OFFICER Respondents

Referred Judgements :-

DISTRICT COLLECTOR V. FR.JOSE UPPANI [REFERRED TO]
SHANMUGAM VS. DISTRIC COLLECTOR [REFERRED TO]
RENJI K PAUL VS. REVENUE DIVISIONAL OFFICER [REFERRED TO]
VIMAL VINCENT VS. REVENUE DIVISION OFFICER [REFERRED TO]
V J THOMAS VS. STATE OF KERALA [REFERRED TO]

(1.) As identical issue has been raised in these writ proceedings, these WP(C)s are disposed of on the basis of this common judgment.

(2.) The prayers in W.P. (C) No. 16800 of 2020 are as follows:

(3.) The prayers in W.P. (C) No. 16697 of 2020 are as follows: