K.J.SCARIA Vs. K.N.SUMANGALA DEVI

JUDGEMENT

(1.) This contempt case is filed alleging non-compliance of the directions in judgment dtd. 16/9/2021 in W.P.(C). No.14332 of 2021.

(2.) When this matter came up for consideration on 5/11/2021, this Court passed the following order:

(3.) Thereafter, the matter again came up before this Court on 7/12/2021. On that day, this Court passed the following order: