(1.) Application for regular bail.
(2.) The petitioner is the 1st accused in Crime No. 192 of 2021 of Karipur Police Station registered for the offences punishable under Sections 363, 392 and 394 read with Section 34 of Indian Penal Code.
(3.) The petitioner has been in custody since 25.06.2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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