T. N. PARAMESWARA KURUP Vs. STATE OF KERALA

Referred Judgements :-

TILLMANNS AND CO. V. S.S. KNUTSFORD,LTD [REFERRED TO]
INLAND REVENUE COMMISSIONER V. GITTUS [REFERRED TO]
UNION DRUG CO. LTD. V. CIT [REFERRED TO]
QUAZI V. QUAZI [REFERRED TO]
POPPATLAL SHAH PARTNER OF MESSRS INDO MALAYAN TRADING CO THE UNION OF INDIA VS. STATE OF MADRAS [REFERRED TO]
RAO SHIV BAHADUR SINGH VS. STATE OF VINDHYA PRADESH [REFERRED TO]
KAVALAPPARA KOTTARATHIL KOCHUNI MOOPIL NAYAR RAVUNNIARATH UNNIMALU AMMA DEVAKI AMMA RAVUNNIARATH RAJAN MENON RAVUNNIARATH RAJAN MENON RAVUNNIARATH RAJAN MENON K C GOPALAN UNNI THATHUNNI NAIR MANNARGHAT MOOPIL NAIR VS. STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATE OF MADRAS:STATE OF MADRAS [REFERRED TO]
STATE OF UTTAR PRADESH VS. VIJAY ANAND MAHARAJ [REFERRED TO]
STATE OF WEST BENGAL PLAINTIFF THE ADVOCATES GENERAL FOR THE STATES OF MADHYA PRADESH THE ADVOCATES GENERAL FOR THE STATES OF PUNJAB THE ADVOCATES GENERAL FOR THE STATES OF ASSAM THE ADVOCATES GENERAL FOR THE STATES OF ORISSA THE ADVOCATES GENERAL FOR T VS. UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFE [REFERRED TO]
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR VS. MOHAN LAL [REFERRED TO]
AMAR CHANDRA CHAKRABORTY VS. COLLECTOR OF EXCISE GOVERNMENT OF TRIPURA [REFERRED TO]
AMAR CHANDRA CHAKRABORTY VS. COLLECTOR OF EXCISE GOVERNMENT OF TRIPURA [REFERRED TO]
COMMISSIONER OF SALES TAX U P VS. MANGAL SEN SHYAM LAL BHAGWAN INDUSTRIES [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. T V SUNDRAM IYENGAR PRIVATE LIMITED [REFERRED TO]
MANGALORE ELECTRIC SUPPLY COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
UJAGAR PRINTS II KWALITY SILK MILLS CO VS. UNION OF INDIA [REFERRED TO]
SIDDESHWARI COTTON MILLS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE GUNTUR VS. RAMDEV TOBACCO COMPANY [REFERRED TO]
OSWAL AGRO MILLS LIMITED VS. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
MUNICIPAL CORPORATION OF GENERAL BOMBAY VS. BHARAT PETROLEIUM CORPORATION LIMITED [REFERRED TO]
STATE OF JHARKHAND VS. GOVIND SINGH [REFERRED TO]
A N ROY COMMISSIONER OF POLICE VS. SURESH SHARMA SINGH [REFERRED TO]
STATE OF HARYANA VS. SURESH [REFERRED TO]
PARAKH FOODS LTD VS. STATE OF A P [REFERRED TO]
ANSAL PROPERTIES AND INDUSTRIES LTD VS. STATE OF HARYANA [REFERRED TO]
MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES VS. SATCHIKITSA PRASARAK MANDAL [REFERRED TO]
INDIRA BHALCHANDRA GOKHALE VS. UNION OF INDIA SECRETARIAT NEW DELHI [REFERRED TO]
GARWARE PLASTICS AND POLYESTER LIMITED VS. MUNICIPAL CORPORATION [REFERRED TO]
NAMAMAL VS. RADHEY SHYAM [REFERRED TO]
RAM RATTAN VS. PARMA NAND [REFERRED TO]
PRINCIPAL SECRETARY, DEPARTMENT OF LABOUR VS. OM DAYAL EDUCATIONAL & RESEARCH SOCIETY & ORS. [REFERRED TO]