(1.) Application for regular bail.
(2.) The petitioner has been in custody since 05.12.2020.
(3.) The prosecution case is that on 08.11.2020, the petitioner has committed sexual assault on a minor child, aged 15 years and thereby committed the aforesaid offences.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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