(1.) Application for Anticipatory Bail
(2.) The prosecution case, in brief, is that the applicant is the proprietor of Kalyani Finance a registered financial institution.
(3.) Heard the learned counsel for the applicant and the learned Public Prosecutor.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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