(1.) This application for regular bail has been filed by the 2nd accused in Crime No. 1013 of 2021 of Pathanapuram Police Station registered for the offences punishable under Ss. 341, 294(b), 308, 324 read with Sec. 34 of Indian Penal Code.
(2.) The petitioner has been in custody since 30/09/2021.
(3.) The prosecution case in brief is as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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