(1.) Application for regular bail.
(2.) The petitioner is the 2nd accused in Crime No. 48 of 2021 of Varappuzha Excise Range registered for the offences punishable under Sections 55(g), 55D and 61 of the Kerala Abkari Act.
(3.) The petitioner has been in custody since 09.11.2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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