LAWS(KER)-2021-5-58

MELWIN BYJU Vs. STATE OF KERALA

Decided On May 07, 2021
Melwin Byju Appellant
V/S
STATE OF KERALA Respondents

JUDGEMENT

(1.) [WP(C). 11056/2021, WP(C). 11060/2021]

(2.) Difficult times throw up new challenges each day and the wordwide extent of the disease confronts us with the tenuously fragile nature of human life.

(3.) We have all still endured!