(1.) Application for Regular Bail.
(2.) Petitioner is the sole accused in Crime No. 1547 of 2020 of Kayamkulam Police Station registered for the offence punishable under Section 306 of Indian Penal Code.
(3.) The petitioner has been in custody since 17.12.2020.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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