P. PRABHULLA Vs. DISTRICT COLLECTOR

JUDGEMENT

(1.) Instant writ petition has been filed for the following reliefs:-

(2.) On this day, when the matter came up for hearing, Mr. Philjo Varughese Philips, learned counsel for the petitioner, submitted that the writ petition can be dismissed as not pressed. Placing on record the above, writ petition is dismissed as not pressed.