LAWS(KER)-2011-7-142

MANAGER PRAJYOTI NIKETAN COLLEGE Vs. UNIVERSITY OF CALICUT

Decided On July 11, 2011
MANAGER,PRAJYOTI NIKETAN COLLEGE Appellant
V/S
UNIVERSITY OF CALICUT Respondents

JUDGEMENT

(1.) THE issue raised in these writ petitions are common and therefore these cases were heard together and are disposed of by a common judgment. W.P.C.16032/11 is treated as the leading case and documents referred to hereunder are those produced in that case.

(2.) HEARD the counsel for the petitioners and the learned Standing Counsel appearing for the respondent, University.

(3.) WHILE matters stood thus, Ext.P6 communication was issued by the Registrar of the University to the Chairman and members of Board of studies in Psychology(PG) of the University, enclosing the Minutes of the meeting of the Board of Studies in Psychology(PG). Among the items discussed, one was regarding the pattern as well as syllabi of M.Sc. Clinical Psychology. It is further stated in the Minutes as follows.