(1.) K.M. Joseph J., These transfer appeals arise between the same parties and hence a common judgment is pronounced.
(2.) THE appellant challenges the judgment of the learned Single Judge in which the transfer petition filed by him for transferring the suits from Munsiff Court Earattupetta to the Munsiff Court of Pala or Thodupuzha was dismissed and hence these appeals.
(3.) WE heard learned senior counsel for the appellant and the learned counsel for the respondents.