MANAGER MAR AUGUSTHINOSE COLLEGE Vs. MAHATMA GANDHI UNIVERSITY

JUDGEMENT

(1.) W.P. (C) No. 22530/2010 is filed by the Kerala Arts and Science Unaided College Management Association and W.P.(C) 14553/2011 is filed by the Managers of two unaided colleges. These colleges are affiliated to Mahatma Gandhi University which is governed by the provisions of Mahatma Gandhi University Act, 1985 (in short 'the Act').

(2.) In W.P.(C) 22530/2010, petitioner challenges the Centralized Allotment Process (CAP) Rules and Regulations, 2010, framed by the University for the purpose of Centralized allotment of students for Post Graduate Courses for the year 2010.

(3.) In W.P.(C) 14553/2011, petitioners are challenging the Centralized Allotment Process (CAP) for Under Graduate (UG) Courses Regulations framed by the respondent University for Centralized allotment of students to colleges affiliated to the Mahatma Gandhi University.