ADV RANI JOY Vs. JESS RAPHEL

JUDGEMENT

(1.) W.A.No.640 of 2009 was dismissed by judgment of this Court dated 25th March, 2009, by a Division Bench of Justice P.R.Raman (since retired) and Justice P.S.Gopinathan.

(2.) NOT satisfied with the judgment in the Writ Appeal, No.640 of 2009, the applicant herein filed a Review Petition, No.389 of 2009, against the said judgment. The matter was considered by the same Division Bench which dismissed the Writ Appeal, and by order dated 7th April, 2009 dismissed the review petition.

(3.) NOT satisfied with the said order, the appellant in the above mentioned Writ Appeal presented the present review application with a prayer as follows: