LAWS(KER)-2011-3-515

SHEENA K , W/O SURESH BABU Vs. STATE OF KERALA, DIRECTOR OF HIGHER SECONDARY AND KERALA PUBLIC SERVICE COMMISSION

Decided On March 18, 2011
SHEENA K , W/O SURESH BABU Appellant
V/S
STATE OF KERALA, DIRECTOR OF HIGHER SECONDARY AND KERALA PUBLIC SERVICE COMMISSION Respondents

JUDGEMENT

(1.) The Petitioner is one of the persons included in the ranked list, for the post of H.S.S.T (Geography) (Junior), which came into force from 05/04/2010, a copy of which is produced as Ext. P-1.

(2.) Going by Ext. P-1 ranked list, 31 candidates were included in the main list. Ext. P-2 is the ranked list for H.S.S.T (Geography)(Senior) wherein 22 candidates have been included in the main list.

(3.) The contention raised by the Petitioner is that the Public Service Commission has a duty to prepare a ranked list containing sufficient number of candidates for filling up the available vacancies. Seeking for expansion of the ranked list, the Petitioner and a few others filed W.P.(C). No. 23559/2008 which was dismissed by Ext. P4 judgment.