LAWS(KER)-2011-1-329

SWETHA SANKAR P., D/O. SANKARANARAYANAN Vs. UNIVERSITY OF CALICUT, REPRESENTED BY AND THE CONTROLLER OF EXAMINATIONS

Decided On January 18, 2011
Swetha Sankar P., D/O. Sankaranarayanan Appellant
V/S
University Of Calicut, Represented By And The Controller Of Examinations Respondents

JUDGEMENT

(1.) PETITIONER submits that she appeared for 1st year MBBS examination and failed in the papers 'Physiology Including Bio Physics' and 'Bio -Chemistry'. She submitted Ext.P2 application for revaluation and filed this writ petition seeking an order for expeditious revaluation and declaration of her results.

(2.) I heard Standing Counsel appearing for the University also.

(3.) PETITIONER shall produce a copy of this judgment along with the writ petition before the University for compliance.