(1.) PETITIONER participated in On -the -spot "Stuffed Toys" work in the Work Experience Competition held in connection with the Kerala School Scientific, Mathematical Science, Social Science Work Experience Competition organised by the 3rd Respondent. He was awarded 3rd prize and it is aggrieved by the above, the writ petition is filed.
(2.) LEARNED Government Pleader submits that while the first prize winner was awarded 270 marks, Petitioner secured only 251 marks. Learned Government Pleader also disputes the allegation of the Petitioner regarding the belated publication of results.
(3.) WRIT petition fails and it is accordingly is dismissed.