LAWS(KER)-2020-2-89

V.HASHIM Vs. DISTRICT COLLECTOR

Decided On February 11, 2020
V.Hashim Appellant
V/S
DISTRICT COLLECTOR Respondents

JUDGEMENT

(1.) The factual aspects projected in this Writ Petition (Civil) is as follows:

(2.) In the light of these averments and contentions, the petitioners have filed the instant Writ Petition (Civil) with the following prayers:

(3.) Heard Sri.Babu Joseph Kuruvathazha, learned counsel appearing for the petitioners, Sri.Saigi Jacob Palatty, learned Senior Government Pleader appearing for respondents 1 to 4 and Sri.V.Krishna Menon, learned Standing Counsel appearing for the 5 th respondent- Kozhikode Municipal Corporation.