(1.) Application for regular bail.
(2.) The petitioner is the sole accused in Crime No. 123 of 2020 of Alathur Police Station registered for the offences punishable under Sections 324 and 307 of the Indian Penal Code.
(3.) The petitioner has been in custody since 22.02.2020.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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