LAWS(KER)-2020-2-149

BABURAJ Vs. AVANOOR GRAMA PANCHAYATH

Decided On February 17, 2020
BABURAJ Appellant
V/S
Avanoor Grama Panchayath Respondents

JUDGEMENT

(1.) The prayers in Writ Petition (Civil) No.4204/2020 are as follows:-

(2.) The prayers in Writ Petition (Civil) No.4289/2020 are as follows:-

(3.) The prayers in Writ Petition (Civil)No.4381/2020 are as follows:-