JAFFER KHAN Vs. UNION OF INDIA

JUDGEMENT

(1.) W.P.(C) No.20500 of 2020 is filed for the following reliefs:

(2.) W.P.(C) No.20768 of 2020 is filed for the following reliefs:

(3.) As both the writ petitions are filed for strict implementation of Vehicle Location Tracking Devices (VLTDs) in the motor vehicles, they are taken up together and disposed of by a common judgment