REGENT COMPUTRONICS PVT. LTD.

T. N. Raveendranatha Panickar Appellant

V/S

DISTRICT COLLECTOR Respondents

Referred Judgements :-

SHAHUL HAMEED V. PRINCIPAL SECRETARY,LOCAL SELF GOVERNMENT [REFERRED TO]
GEO PETER V. REVENUE DIVISIONAL OFFICER [REFERRED TO]
TAHSILDAR,THODUPUZHA TALUK AND ANOTHER V. RENJITH GEORGE [REFERRED TO]
THE LOCAL LEVEL MONITORING COMMITTEE AND ORS. VS. MARIUMMA AND ORS. [REFERRED TO]
RENJI K PAUL VS. REVENUE DIVISIONAL OFFICER [REFERRED TO]

JUDGEMENT

(1.) The case set up in this writ petition is as follows:-

(2.) In the light of these averments and contentions, the petitioner has filed the instant writ petition with following prayers:-

(3.) Heard Sri.K Praveen Kumar, learned counsel appearing for the petitioner and Sri. K.J. Manu Raj, learned Government Pleader appearing for the respondents.

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T. N. RAVEENDRANATHA PANICKAR Vs. DISTRICT COLLECTOR

Referred Judgements :-

JUDGEMENT

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