REJANISH K.V. Vs. K.DEEPA

Referred Judgements :-

BABU C.G. V. SOUTH INDIAN BANK LTD [REFERRED TO]
RAMESHWAR DAYAL UNION OF INDIA AND 0M DUTT SHARMA AND B D PATHAK VS. STALE OF PUNJAB:STALE OF PUNJAB [REFERRED TO]
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED CHANDIGARH DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI REGIONAL MANAGER WEST ZONE NOW KNOWN AS KANPUR REGION BANK OF BARODA REGIONAL OFFICE LUCKNOW VS. PRESIDING OFFICER LABOUR COURT CHANDIGARH:CHANDRASHEKHAR MARIBHAU DESHMUKH :SECRETARY U P BANK EMPLOYEES UNION C O BANK OF BARODA LATOUCHE ROAD KANPUR :LABOUR COURT RANCHI:NAMDEO:SECRETA [REFERRED TO]
SUSHMA SURI REETA DUTTA JIT RAM KASANA GURU ADHIN DEEPAK KUMAR AGRAWAL MAHESH CHANDER VERMA RANBIR SINGH VS. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI [REFERRED TO]
UNION OF INDIA VS. MUNEESH SUNEJA [REFERRED TO]
MAHESH CHANDRA GUPTA VS. UNION OF INDIA [REFERRED TO]
RAMJAS FOUNDATION VS. UNION OF INDIA [REFERRED TO]
MARAKKAR VS. GOVERNMENT OF KERALA [REFERRED TO]
DISTRICT COLLECTOR PALAKKAD VS. DEVAYANI [REFERRED TO]
BHASKAR LAXMAN JADHAV VS. KARAMVEER KAKASAHEB WAGH EDUCATION SOCIETY [REFERRED TO]
DEEPAK AGGARWAL VS. KESHAV KAUSHIK [REFERRED TO]
SUNDEEP KUMAR BAFNA VS. STATE OF MAHARASHTRA [REFERRED TO]
BADUVAN KUNHI VS. K.M.ABDULLA [REFERRED TO]
VINOD KUMAR VS. ASHOK KUMAR GANDHI [REFERRED TO]