(1.) The learned Senior Counsel submits on instruction that the Crl.M.Cs are not pressed and may be permitted to be withdrawn with liberty to move afresh, if so advised.
(2.) The Criminal M.Cs are hence dismissed as withdrawn, with the liberty sought.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN