(1.) The petitioners are the defendants in O.S. No.112 of 2016. The petitioners filed I.A. No.1049 of 2017 in O.S. No.112 of 2016 praying for setting aside the Commission report. The court below, as per Ext.P9 order, dismissed the above Application, against which this Original Petition has been filed.
(2.) Service is complete. However, there is no appearance for the respondents.
(3.) Heard the learned counsel for the petitioners.