(1.) Application for pre-arrest bail.
(2.) The petitioner is the sole accused in Crime No.2591/2019 of Medical College Police Station, Thiruvananthapuram registered for the offences punishable under Sections 353 and 506(1) of Indian Penal Code.
(3.) The prosecution allegation is as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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