LAWS(KER)-2020-3-655

ANSY RAJAN Vs. DISTRICT COLLECTOR

Decided On March 03, 2020
Ansy Rajan Appellant
V/S
DISTRICT COLLECTOR Respondents

JUDGEMENT

(1.) As similar issue is raised in both these Writ Petitions, these cases are disposed of on the basis of this common judgment.

(2.) The prayers in W.P. (C) No. 6384 of 2020 are as follows:

(3.) The prayers in W.P. (C) No. 6406 of 2020 are as follows: