(1.) Application for regular bail.
(2.) Petitioners are accused Nos.1 and 2 in Crime No.1164 of 2019 of Kalady Police Station registered for the offences punishable under Sections 408 and 420 r/w Section 34 of the Indian Penal Code.
(3.) The petitioners are in custody from 27.12.2020.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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