NITHIN XAVIER Vs. STATE OF KERALA

JUDGEMENT

(1.) The prayer in the Crl.M.C. No.6318 of 2018 is as follows :

(2.) The prayer in the Crl.M.C. No.5042/2020 is as follows :

(3.) Heard Sri.Denizen Komath, learned counsel appearing for the petitioners in these two cases, Sri.Saigi Jacob Palatty, learned Public Prosecutor appearing for the respondent-State and Smt.Dolly Francis, learned counsel appearing for contesting respondent No.2 (lady victim) in both these cases.