(1.) The petitioner seeks privilege in the matter of vending toddy for the year 2020-21 in relation to shops in Group XII of Kuttanadu Excise Range.
(2.) Heard.
(3.) Rule 5(1)(a) of the Kerala Abkari Shops Disposal Rules, 2002 as amended (as per SRO No.201/2020) reads thus:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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