LAWS(KER)-2020-8-458

PROF.K.A.SIRAJ Vs. UNIVERSITY OF CALICUT

Decided On August 26, 2020
Prof.K.A.Siraj Appellant
V/S
UNIVERSITY OF CALICUT Respondents

JUDGEMENT

(1.) The Petitioners in this writ petition are chairman and General Secretary of Dr. K.R. Narayanan Memorial Educational, Cultural and Charitable Trust Ottappalam. They approached this Court challenging decision of the University of Calicut, produced as Ext.P6, declining application for starting new colleges and affiliation from University of Calicut.

(2.) The petitioners applied for starting new college and affiliation during the academic year 2018-19, vide Ext.P2 application. It was not recommended by the syndicate of the University for the following reasons:

(3.) In the impugned order, no deficiencies have been pointed out. An inspection was completed prior to taking a decision by the syndicate. Inspection report is produced as Ext.R1(e). This report also does not indicate what are the facilities that lack in the proposed college, except referring that college lack facilities. Nothing has been stated in the inspection report as to the nature of facilities which are lacking.