(1.) Learned counsel for the petitioners seeks leave to withdraw the writ petition with liberty to file a fresh writ petition incorporating subsequent factual aspects involved in the matter.
(2.) Writ petition dismissed with liberty granted as prayed for.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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