V.N.SUTHAN Vs. PRIVATE BUS OPERATORS ORGANISATION

JUDGEMENT

(1.) It has been submitted by the learned Advocates on both sides that the suits are ripe for trial. In view of the above submission, the Munsiffs court, N.Paravur is directed to dispose of O.S.No.467/2019 and O.S.No.478/2019, in accordance with law, as expeditiously as possible and at any rate within eight months from the date of receipt/production of a copy of this judgment. The interim order passed by this Court will continue till then. These original petitions stand disposed of as above.