P.A. POULOSE Vs. STATE OF KERALA

Referred Judgements :-

POULOSE V. THE STATE OF KERALA [REFERRED TO]
A.X.VARGHESE V. STATE OF KERALA [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION V. STATE OF KERALA AND ORS . [REFERRED TO]
MAHIPAL YADAV V. THE STATE OF KERALA AND ORS . [REFERRED TO]
SATHYAN NARAVOOR V. UNION OF INDIA AND ORS . [REFERRED TO]
FR. JOSE POOTHRIKKAYIL V. UNION OF INDIA UOI [REFERRED TO]
FEDERAL BANK LIMITED V. A.V.PUNNUS [REFERRED TO]
RAJENDRAN PILLAI V. STATE POLICE COMPLAINTS AUTHORITY AND ORS. [REFERRED TO]
THE DIRECTOR,CBI AND ORS. V. JOMON PUTHENPURAKKAL AND ORS. [REFERRED TO]
STATE OF BIHAR VS. J A C SALDANHA:J A C SALDANHA [REFERRED TO]
SAKIRI VASU VS. STATE OF U P [REFERRED TO]
P GOPALAKRISHNAN VS. STATE OF KERALA [REFERRED TO]
VASANTHI DEVI VS. S L OF POLICE [REFERRED TO]
MUHAMMED ASHRAF VS. UNION OF INDIA [REFERRED TO]
SANTOSH MADHAVAN VS. CIRCLE INSPECTOR OF POLICE CENTRAL POLICE STATION [REFERRED TO]
ALOSHIA JOJEPH VS. REV DR JOSEPH KOLLAMPARAMBIL [REFERRED TO]
MURUKESHAN VS. STATE OF KERALA [REFERRED TO]
ESSAR TELECOM INFRASTRUCTURE P LTD VS. STATE OF KERALA [REFERRED TO]
SREEKUMAR MENON VS. BABY CONTAINER PVT LTD [REFERRED TO]
JOSEPH VS. ANTONY ALIAS ANTU [REFERRED TO]
G AROKIYA MARIE VS. SUPERINTENDENT OF POLICE [REFERRED TO]
CHANDRAN PILLAI N K VS. STATE OF KERALA [REFERRED TO]
JOY KIATHARATH, AGED 63 YEARS, S/O.ANTONY VS. STATE OF KERALA [REFERRED TO]
PRAKASH VS. STATE OF KERALA AND ORS. [REFERRED TO]
P.C. AATHIKKA VS. THE STATE OF KERALA AND ORS. [REFERRED TO]
SEBASTIAN VADAKKUMPADAN VS. SHINE VARGHESE [REFERRED TO]
STATE OF KERALA VS. C.P.MOHAMMED [REFERRED TO]