(1.) WP(C) No. 29295/2019 has been filed by the Principal, Kannur Medical College challenging an order passed by the Admission Supervisory Committee (ASC) for Professional Colleges in Kerala directing the petitioner to pay an amount of Rs.28,35,000/- to the complainant.
(2.) Before ASC, the complainant contended that for the admission of her son, she had paid an amount of Rs.31.25 lakhs whereas according to the petitioner college, they have received Rs.11.65 lakhs. The Committee after evaluating the evidence observed that there is justification on the part of the complainant claiming Rs.31.25 lakhs and accordingly directed refund of the amount as stated hereunder:-
(3.) WP(C) No. 14917/2020 has been filed by mother of the student seeking a direction to implement the order passed by ASC. Hence both the cases are heard and decided together.