LAWS(KER)-2020-7-379

LEELA SANTU Vs. SECRETARY, KOTHAMANGALAM MUNICIPALITY

Decided On July 30, 2020
Leela Santu Appellant
V/S
SECRETARY, KOTHAMANGALAM MUNICIPALITY Respondents

JUDGEMENT

(1.) As common issues arise in both these matters, these Writ Petitions are disposed of on the basis of this common judgment. W.P.(C).No.14707/2020 is taken as the lead case for the sake of convenience.

(2.) The prayers in W.P.(C).No.14707/2020 are as follows:

(3.) The prayers in W.P.(C).No.2230/2020 are as follows: