LAWS(KER)-2020-3-182

PRATHEESH KUMAR K.T. Vs. STATE OF KERALA

Decided On March 16, 2020
Pratheesh Kumar K.T. Appellant
V/S
STATE OF KERALA Respondents

JUDGEMENT

(1.) Heard Dr.George Abraham for petitioner and Smt. Nisha Bose the learned Senior Government Pleader for respondents 1 to 4.

(2.) The petitioners pray for the following reliefs:-

(3.) Admittedly, petitioners have filed Exts.P10 to 14 revision before the first respondent substantially for the same reliefs and for the same grounds stated in the writ petition.