(1.) Application for regular bail.
(2.) The petitioner is the 1st accused in Crime No. 177 of 2020 of Karunagappally Police Station registered for the offences punishable under Sections 406, 408 and 420 read with Section 34 of Indian Penal Code.
(3.) The petitioner has been in custody since 07.02.2020.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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